Section 2(1)(iv) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(iv)[ "Committee of PACET" means the Committee empowered to discharge functions as specified in these rules relating to the conduct of Common Entrance Test for admissions into 5-YearB.Arch., and4-YearB. Planning and other related courses.] [Substituted by Notification No. G.O.Ms. No. 36, dated 26.4.2007 (w.e.f. 7.4.2004).]

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State of Andhra Pradesh - Subsection

Section 2(1)(iv) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004