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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(v) in A.P. Farmers Organisation Rules, 1997

(v)Every proceedings of the Managing Committee shall be recorded in the minutes book maintained for the purpose, by the person chairing the meeting. A copy of the minutes shall be sent to the authority of the next higher tier and to the concerned Executive Engineer in respect of Water Users Associations in Minor Irrigation Systems;