Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Chattisgarh - Subsection Section 7(4) in Chhattisgarh District Mineral Foundation Trust Rules, 2015 (4)The Settlor may at any time increate the number of Trustees in any of the categories and for such term as might be deemed fit by the Settlor.
