Allahabad High Court
Ramdulare Ram vs State Of U.P. And Others on 1 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 37512 of 2010 Petitioner :- Ramdulare Ram Respondent :- State Of U.P. And Others Petitioner Counsel :- U.B. Singh,Rajesh Kumar Yadav Respondent Counsel :- C.S.C. Hon'ble Shishir Kumar J.
On the request of learned counsel for the petitioner, list this case on 12.07.2010 along with Writ Petition No. 16035 of 2010. Till that date petitioner on the basis of order of transfer will not be relieved. Order Date :- 1.7.2010 NS