Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 458] [Entire Act]

State of Maharashtra - Subsection

Section 458(16) in The Maharashtra Municipal Corporations Act, 1949

(16)regulating the intervals at which, the manner in which and the persons by whom buildings shall be periodically inspected under section 265;