Supreme Court - Daily Orders
Commissioner Of Central Excise Haldia vs M/S Mcc Pta India Corporation Pvt. Ltd. on 5 September, 2023
Bench: C.T. Ravikumar, Sudhanshu Dhulia
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal Nos.283-284/2023
COMMISSIONER OF CENTRAL EXCISE HALDIA Appellant(s)
VERSUS
M/S MCC PTA INDIA CORPORATION PVT. LTD. Respondent(s)
O R D E R
Since, the question involved in these appeals is covered against the appellant as per the judgment of this Court in Commissioner of Customs, Cochin v. GTN Textiles (2022 SCC OnLine SC 1361), these Civil Appeals stand dismissed.
........................,J.
(C.T. RAVIKUMAR) ........................,J.
(SUDHANSHU DHULIA) NEW DELHI;
5TH SEPTEMBER, 2023.
Signature Not Verified Digitally signed by Vijay Kumar Date: 2023.09.15 10:17:59 IST Reason: ITEM NO.43 COURT NO.13 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Civil Appeal No.283-284/2023 COMMISSIONER OF CENTRAL EXCISE HALDIA Appellant(s) VERSUS M/S MCC PTA INDIA CORPORATION PVT. LTD. Respondent(s) (FOR ADMISSION and I.R. and IA No.203285/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.203284/2022-STAY APPLICATION and IA No.203283/2022-CONDONATION OF DELAY IN FILING APPEAL IA No. 203285/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 203284/2022 - STAY APPLICATION) Date : 05-09-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR HON'BLE MR. JUSTICE SUDHANSHU DHULIA For Appellant(s) Mr. N. Venkatraman, Ld. A.S.G. Mr. V.C. Bharathi, Adv.
Mr. Ashok Panigrahi, Adv.
Mr. Annirudh Sharma Ii, Adv.
Mr. Rupesh Kumar, Adv.
Mrs. Swayam Prabha Das, Adv.
Mr. Mukesh Kumar Maroria, AOR For Respondent(s) M/S. Khaitan & Co., AOR Mr. S.K. Bagaria, Sr. Adv.
Mrs. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Shantanu Chaturvedi, Adv.
UPON hearing the counsel the Court made the following O R D E R
1. The Civil Appeals are dismissed in terms of the Signed Order.
2. Pending application(s), if any, shall stand disposed of.
(VIJAY KUMAR) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH) (Signed Order is placed on the file)