Section 13(2)(b) in Bihar Preservation and Improvement of Animals Rules, 1960

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(b)The application shall be in writing and shall contain the following particulars, namely

(i)the name and address of the person keeping the bull;

(ii)the place at which the bull is kept; and

(iii)the breed, age, colour, right and any other mark of identification of the bull.

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