Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Union of India - Subsection Section 30(4) in Central Electricity Regulatory Commission (Power Market) Regulations, 2010 (4)he fails to pay any sum due to the Power Exchange or Clearing Corporation which may be prescribe by them from time to time ; or
