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State of Uttar Pradesh - Section

Section 29 in Uttar Pradesh Private Universities Act, 2019

29. Board of Faculty, Board of Studies, Admission Committee Examinations Committee and other Authorities of the University.

- The Constitution, powers and functions of the Board of Faculties, the Admissions Committee, the Examinations Committee and of such other authorities of the University which may be declared by the Statutes to be authorities of the University, shall be such as may be prescribed.