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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(3)(k) in The Uttar Pradesh Public Health And Epidemic Diseases Control Act, 2020

(k)'Quarantine' means segregating a suspected or sick person or group of persons so as to prevent any transmission of infection to others;