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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(3)(b) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(b)by proclaiming by beat or drum or by means of loudspeakers the contents of the notification in the said area;