Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 35] [Entire Act] Union of India - Subsection Section 35(1) in The Architects Act, 1972 (1)Any reference in any law for the time being in force to an architect shall be deemed to be a reference to an architect registered under this Act.
