Bombay High Court
Nilkanth Bhanudas Bhange vs The State Of Maharashtra And Another on 14 June, 2024
Author: R. G. Avachat
Bench: R. G. Avachat
1 Due to paucity of time.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : R. G. AVACHAT
AND
NEERAJ P. DHOTE, JJ.
DATED : 14TH JUNE, 2024 PER COURT : -
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in the Civil Matters shall continue till the next date.
Matters Next Date 920 CRIMINAL APPLICATION NO. 2059 OF 2024 923 CRIMINAL APPLICATION NO. 55 OF 2024 928 CRIMINAL APPLICATION NO. 1552 OF 2024 12th August, 2024 IN APPLN/380/2023 929 CRIMINAL APPLICATION NO. 1671 OF 2024 933 CRIMINAL APPLICATION NO. 4135 OF 2023 934 CRIMINAL WRIT PETITION NO. 1622 OF 2023 939 CRIMINAL WRIT PETITION NO. 1009 OF 2024 940 CRIMINAL APPEAL NO. 448 OF 2024 13th August, 2024 941 CRIMINAL APPLICATION NO. 2654 OF 2018 942 CRIMINAL APPLICATION NO. 1676 OF 2022 944 CRIMINAL APPLICATION NO. 3238 OF 2023 945 CRIMINAL APPLICATION NO. 3303 OF 2023 946 CRIMINAL APPLICATION NO. 3375 OF 2023 14th August, 2024 948 CRIMINAL APPLICATION NO. 3893 OF 2023 949 CRIMINAL APPLICATION NO. 3915 OF 2023 950 CRIMINAL APPLICATION NO. 3992 OF 2023 951 CRIMINAL APPLICATION NO. 4077 OF 2023 952 CRIMINAL APPLICATION NO. 4125 OF 2023 19th August, 2024 954 CRIMINAL APPLICATION NO. 4262 OF 2023 955 CRIMINAL APPLICATION NO. 4295 OF 2023 2 Due to paucity of time.odt 956 CRIMINAL APPLICATION NO. 4371 OF 2023 957 CRIMINAL APPLICATION NO. 4413 OF 2023 958 CRIMINAL APPLICATION NO. 4418 OF 2023 960 CRIMINAL APPLICATION NO. 4503 OF 2023 WITH 20th August, 2024 CRIMINAL APPLICATION NO. 2172 OF 2024 WITH CRIMINAL APPLICATION NO. 4597 OF 2023 961 CRIMINAL APPLICATION NO. 4547 OF 2023 962 CRIMINAL APPLICATION NO. 216 OF 2024 963 CRIMINAL APPLICATION NO. 360 OF 2024 964 CRIMINAL APPLICATION NO. 627 OF 2024 21st August, 2024 965 CRIMINAL APPLICATION NO. 647 OF 2024 967 CRIMINAL WRIT PETITION NO. 789 OF 2024 971 CRIMINAL APPEAL NO. 110 OF 2016 WITH CRIMINAL APPEAL NO. 151 OF 2016 970 CIVIL APPLICATION NO. 3860 OF 2024 IN FA/666/2009 WITH CIVIL APPLICATION NO. 2904 OF 2017 IN FA/666/2009 WITH X-OBJECTION NO. 91 OF 2024 IN 26th August, 2024 FA/666/2009 973 FIRST APPEAL NO. 2839 OF 2019 [NEERAJ P. DHOTE] [R. G. AVACHAT] JUDGE JUDGE SG Punde Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 19/06/2024 11:00:21