Patna High Court - Orders
Nand Kumar Singh vs Rajesh Kumar Singh (Transposed To ... on 20 April, 2026
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.1836 of 2018
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Rajesh Kumar Singh S/o Nand Kumar Singh, Resident of Village / Mohalla -
Sonpur Madhav, P.S. - Sonpur, Distt. - Saran (Chhapra).
... ... Petitioner/s
Versus
Rajesh Kumar Singh & Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Bhubneshwar Prasad
For the Respondent/s : Mr.Anil Kumar
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CORAM: HONOURABLE MR. JUSTICE S. B. PD. SINGH
ORAL ORDER
16 20-04-2026In view of jointness petition, the service of notice issued to respondent No. 6, be treated to be validly served.
Put up this case under the heading "For Admission" on 27th of April, 2026.
(S. B. Pd. Singh, J) Shageer/-
U