Section 45(2)(b) in The Explosives Rules, 2008

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(b) in The Explosives Rules, 2008

(b)The master of every ship carrying explosives shall deliver to the pilot before entering any port, a written declaration in Form CE-2 under his signature:

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Union of India - Subsection

Section 45(2)(b) in The Explosives Rules, 2008