Section 74(5)(a) in Tamil Nadu Pension Rules, 1978
(a)Government dues recoverable out of that gratuity before payment is authorised that is to say-(i)contribution towards [***] [Rule 74(5)(a)(i) the word 'contributory' omitted - G.O.Ms.No.615, Finance (Pension) Department, dated 21-07-1995 with effect from 1st January 1979.] family pension if applicable'(ii)Government dues which have been ascertained and assessed.