Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 24D in Maharashtra Cinemas (Regulation) Rules, 1966

24D. Application for video-cinema licence.

- Application for grant of a video-cinema licence duly filled in and accompanied with the fee prescribed under sub-rule (2) of rule 24F shall be made to the licensing authority in Form D-1.