Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(2) in The Gujarat Agricultural Lands Ceiling Act, 1960 (2)The Collector may refuse to give such permission if in his opinion the transfer of sub-division of land is likely to defeat the object of this Act.
