Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 225(2)] [Section 225] [Entire Act]

State of Karnataka - Subsection

Section 225(2)(b) in Karnataka Municipal Corporations Act, 1976

(b)to construct a closed cesspool or soakage pit and drain or drains emptying into such cesspool or soakage pit.