Bombay High Court
Mr. Darpan P. Chandaliya vs Income Tax Officer-14(2)(3) on 21 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
SRS 1 235-WP-1395-2014 & Ors.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1395 OF 2014
Mrs. Neeta M. Chyandaliya ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2174 OF 2014
Mr.Darpan P. Chandaliya ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2161 OF 2014
Mr.Pramod M. Chandaliya ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2162 OF 2014
Mrs.Indira S. Chandaliya ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
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SRS 2 235-WP-1395-2014 & Ors.odt
WITH
WRIT PETITION NO. 2185 OF 2014
Mr.Manish S. Chandaliya ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2517 OF 2014
Mr.Ankit Chandaliya ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2385 OF 2014
Mr.Manoj Shantilal (HUF) ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2378 OF 2014
Mrs.Priti S. Chandaliya ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2485 OF 2014
Shweta M. Chandaliya ... Petitioner
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SRS 3 235-WP-1395-2014 & Ors.odt
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2483 OF 2014
Mr.Sandeep S. Chandaliya (HUF) ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2507 OF 2014
Mr.Manish S. Chandaliya (HUF) ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2338 OF 2014
Mr.Pramod M. Chandaliya (HUF) ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2414 OF 2014
Mrs.Vijaya P. Chandaliya ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
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SRS 4 235-WP-1395-2014 & Ors.odt
WITH
WRIT PETITION NO. 1396 OF 2014
Mr.Sandeep S. Chandaliya ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2566 OF 2014
Mr.Shantilal L. Chandaliya (HUF) ... Petitioner
Vs.
Income Tax Officer, 14(2)(3) ... Respondent
WITH
WRIT PETITION NO. 2715 OF 2014
Mr.Shantilal L. Chandaliya ... Petitioner
Vs.
Income Tax Officer, 11(3)(3) ... Respondent
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Rutuja N. Pawar a/w Hetal Laghave for Petitioner.
Ms.Swapna Gokhale i/b. P.C. Chhotaray for Respondent.
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CORAM : DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 21st JUNE, 2022 P.C. :
1. Learned Counsel for the parties pray for an adjournment.
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2. List on 17th August, 2022.
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