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Bombay High Court

Mr. Darpan P. Chandaliya vs Income Tax Officer-14(2)(3) on 21 June, 2022

Author: Abhay Ahuja

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 SRS                                  1             235-WP-1395-2014 & Ors.odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION


                          WRIT PETITION NO. 1395 OF 2014


 Mrs. Neeta M. Chyandaliya                                      ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2174 OF 2014

 Mr.Darpan P. Chandaliya                                        ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2161 OF 2014

 Mr.Pramod M. Chandaliya                                        ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2162 OF 2014

 Mrs.Indira S. Chandaliya                                       ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent




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  SRS                                  2             235-WP-1395-2014 & Ors.odt


                                      WITH
                          WRIT PETITION NO. 2185 OF 2014

 Mr.Manish S. Chandaliya                                        ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2517 OF 2014

 Mr.Ankit Chandaliya                                            ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2385 OF 2014

 Mr.Manoj Shantilal (HUF)                                       ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2378 OF 2014

 Mrs.Priti S. Chandaliya                                        ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2485 OF 2014

 Shweta M. Chandaliya                                           ... Petitioner



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  SRS                                  3             235-WP-1395-2014 & Ors.odt


          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent


                                      WITH
                          WRIT PETITION NO. 2483 OF 2014

 Mr.Sandeep S. Chandaliya (HUF)                                 ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2507 OF 2014

 Mr.Manish S. Chandaliya (HUF)                                  ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2338 OF 2014

 Mr.Pramod M. Chandaliya (HUF)                                  ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent

                                      WITH
                          WRIT PETITION NO. 2414 OF 2014

 Mrs.Vijaya P. Chandaliya                                       ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                   ... Respondent



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  SRS                                  4                    235-WP-1395-2014 & Ors.odt


                                      WITH
                          WRIT PETITION NO. 1396 OF 2014

 Mr.Sandeep S. Chandaliya                                              ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                          ... Respondent

                                      WITH
                          WRIT PETITION NO. 2566 OF 2014

 Mr.Shantilal L. Chandaliya (HUF)                                      ... Petitioner

          Vs.

 Income Tax Officer, 14(2)(3)                                          ... Respondent

                                      WITH
                          WRIT PETITION NO. 2715 OF 2014

 Mr.Shantilal L. Chandaliya                                            ... Petitioner

          Vs.

 Income Tax Officer, 11(3)(3)                                          ... Respondent
                                          -------

 Rutuja N. Pawar a/w Hetal Laghave for Petitioner.
 Ms.Swapna Gokhale i/b. P.C. Chhotaray for Respondent.
                                          -------
                               CORAM :        DHIRAJ SINGH THAKUR &
                                              ABHAY AHUJA, JJ.

DATE : 21st JUNE, 2022 P.C. :

1. Learned Counsel for the parties pray for an adjournment.
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2. List on 17th August, 2022.

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