Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

State Consumer Disputes Redressal Commission

Ex Engineer vs Kapil Dev Sharma on 30 September, 2022

  	 Cause Title/Judgement-Entry 	    	       STATE CONSUMER DISPUTES REDRESSAL COMMISSION, UP  C-1 Vikrant Khand 1 (Near Shaheed Path), Gomti Nagar Lucknow-226010             First Appeal No. A/2008/736  ( Date of Filing : 11 Apr 2008 )  (Arisen out of Order Dated  in Case No.  of District State Commission)             1. Ex Engineer  a ...........Appellant(s)   Versus      1. Kapil Dev Sharma  a ...........Respondent(s)       	    BEFORE:      HON'BLE MR. SUSHIL KUMAR PRESIDING MEMBER    HON'BLE MR. Vikas Saxena JUDICIAL MEMBER            PRESENT:      Dated : 30 Sep 2022    	     Final Order / Judgement    

(मौखिक) अपील सं0- 736/2008 एक्‍जीक्‍यूटिव इंजीनियर, इलेक्ट्रिसिटी डिस्‍ट्रीब्‍यूशन डिवीजन द्वितीय बनाम कपिल देव शर्मा दिनांक:- 30 . 09 .2022 मा0 श्री विकास सक्‍सेना , सदस्‍य द्वारा उद्घोषित    पुकार की गई।

 उभयपक्ष की ओर से कोई उपस्थित नहीं है। अत: अपील उभयपक्ष की अनुपस्थिति में खारिज की जाती है।

 पत्रावली दाखिल दफ्तर की जाए।

 आशुलिपिक से अपेक्षा की जाती है कि वह इस आदेश को आयोग की वेबसाइट पर नियमानुसार यथाशीघ्र अपलोड कर दें।

   
  (विकास सक्‍सेना)                           (सुशील कुमार)

 

     सदस्‍य                                  सदस्‍य

 

 

 

शेर सिंह, आशु0,

 

कोर्ट नं0- 3             [HON'BLE MR. SUSHIL KUMAR]  PRESIDING MEMBER 

    [HON'BLE MR. Vikas Saxena] JUDICIAL MEMBER