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Madhya Pradesh High Court

Smt. Saroj Ramteke vs Domesh Gupta on 15 March, 2019

                                                       1                              MA-1350-2019
                                 The High Court Of Madhya Pradesh
                                            MA-1350-2019
                                           (SMT. SAROJ RAMTEKE Vs DOMESH GUPTA)

                     1
                     Jabalpur, Dated : 15-03-2019
                            Shri Nitin Kumar Gupta, learned counsel for the appellants.
                            Heard on the question of admission.
                            Issue notice to the respondents on payment of process fee within

seven working days. Notices be made returnable within four weeks.

List the matter after four weeks.

In the meanwhile, record of the learned Claims Tribunal be requisitioned.

(SUBODH ABHYANKAR) JUDGE sjk Digitally signed by SHARANJEET KAUR JASSAL Date: 16/03/2019 11:09:09