Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 7 in Jammu and Kashmir Public Services Guarantee Rules, 2011 7. Exemption of payment of Fees - No fees shall be payable along with an application, appeal or revision, as the case may be.
