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[Cites 0, Cited by 0] [Section 283(1)] [Section 283] [Entire Act]

State of Chattisgarh - Subsection

Section 283(1)(q) in The Chhattisgarh Municipalities Act, 1961

(q)as a factory, workshop or place of business in which animals are employed or intended to be employed for doing work or in which steam, water or any mechanical power is used or intended to be used;