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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Andhra Pradesh - Subsection

Section 59(2)(vii) in Andhra Pradesh Co-Operative Societies Rules, 1964

(vii)Liability register showing the indebtedness of each member to the society whether on account of loans taken directly by him or on account of loans for which he stands as a surety ;