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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(f) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(f)All vessels are prohibited from approaching any wharf or ghat or jetty at a greater speed than two miles an hour Le. they shall approach the wharves or ghat or jetty dead slow.