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State of Rajasthan - Section

Section 18 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

18. Security.

- No person shall be granted any land for cultivation of a "Vegetable Block" unless and until he shall have produced, to the satisfaction of the Collector, a security or a surety for Rs. 1,000/- for due observance of these conditions. The Collector shall retain the security and shall refund it to the grantee only if, on the termination of his Ghair Khatedari tenancy, he shall have duly observed to his satisfaction all the conditions of this statement.