Section 12 in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008
12. Officers.
- The following shall be the officers of University, namely:-(i)the Chancellor;(ii)the Vice-Chancellor;(iia)the Pro Vice-Chancellor;(iii)the Registrar;(iv)the Director, Pt. B.D. Sharma PGIMS;(v)Dean, Academic Affairs of University;(vi)Dean, Pt. B.D. Sharma PGIMS;(vii)Deans of Faculties;(viii)Principal, Postgraduate Institute of Dental Sciences, Rohtak;(ix)such other persons in the service of University, as may be declared, by the Statutes, to be the officers of University.
