Himachal Pradesh High Court
Singhi Ram vs . Krishna Sharma on 12 October, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Singhi Ram vs. Krishna Sharma Cr.MMO No.995 of 2022 12.10.2023 Present: Mr. B.N. Sharma, Advocate, for the petitioner.
of Mr. Ajay Kumar, Advocate vice Mr. Peeyush Verma, Advocate, for the respondent. rt Cr.MMO No.995/2022 & Cr.MP No.3225/2022 Learned counsel for the petitioner states that there is a possibility of amicable settlement inter se parties and in order to show his bonafide, he has handed over a demand draft in the sum of Rs.1 lac to learned counsel for the respondent in the Court today.
As jointly prayed, list for consideration on 04.12.2023.
In the meantime, interim order to continue.
( Sushil Kukreja ) Judge 12th October, 2023 (reena) ::: Downloaded on - 12/10/2023 20:40:47 :::CIS