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State of Chattisgarh - Section

Section 45 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

45. Eye Protection.

- Suitable personal protective equipment for the protection of eyes shall be provided by employer and used by the building worker engaged in operation like welding, cutting, chipping, grinding or similar operations which may cause hazard to his eyes at a building or other construction work.