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[Cites 0, Cited by 0] [Section 59A(8)] [Section 59A] [Entire Act]

State of Chattisgarh - Subsection

Section 59A(8)(c) in The Chhattisgarh Co-operative Societies Rules, 1962

(c)The other conditions of service of Officers and Staff Members of the Tribunal shall be governed by the rules applicable to the officers and servants of the State Government in the same cadre.