Gauhati High Court
Akabbar Ali And 58 Ors vs The State Of Assam And 3 Ors on 18 September, 2020
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/12
GAHC010115362020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 3550/2020
1:AKABBAR ALI AND 58 ORS.
S/O. LT. REZZAK ALI, VILL. GHUGUBARI, MOUZA- RUPSHI, P.S. SORBHOG,
DIST. BARPETA, ASSAM.
2: ABDUL BAREK
S/O. LT. GOLAR UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
3: KASHEM ALI
S/O. LT. ASRUDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
4: JUBBAR ALI
S/O. LT. ASRUDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
5: BILLAL HUSSAIN
S/O. LT. GOLAR UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
Page No.# 2/12
DIST. BARPETA
ASSAM.
6: ARIFUL ISLAM
S/O. BILLAL HUSSEN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
7: SHAHIDUL ISLAM
S/O. ABDUL BAREK
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
8: ABDUL KHALEK
S/O. LT. AFAJ UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
9: MAJIBAR RAHMAN
S/O. LT. ALAL UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
10: KOMAL UDDIN
S/O. LT. SABAR UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
11: JOSHIMUDDIN
S/O. LT. ABDUL KHALEK
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
Page No.# 3/12
DIST. BARPETA
ASSAM.
12: AMEJ UDDIN
S/O. LT. HAKIMUDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
13: ABDUS SOBAHAN
S/O. LT. SABAR UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
14: LAL MIAH
S/O. LT. GOLAR UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
15: ABDUL LATIF
S/O. LT. GOLAR UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
16: MOTIUR RAHMAN
S/O. LT. GOLAR UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
17: ABDUL KARIM
S/O. LT. IMAN ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
Page No.# 4/12
P.S. SORBHOG
DIST. BARPETA
ASSAM.
18: SAKINA
W/O. ABDUL KARIM
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
19: SEKANDAR ALI
S/O. LT. BANU AKAND
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
20: ABDUL ROUF
S/O. LT. IMAN ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
21: BADSHA ALI
S/O. LT. KHOKA SHEIKH
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
22: IBRAHIM ALI
S/O. LT. ABDUL SALAM
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
23: MOFIDUL ISLAM
S/O. LT. ANSER ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
Page No.# 5/12
P.S. SORBHOG
DIST. BARPETA
ASSAM.
24: HABIBAR RAHMAN
S/O. LT. ABDUL KODDUS
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
25: SHIRAJ ALI
S/O. LT. ABDUL KODDUS
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
26: AFSAR ALI
S/O. NOSER ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
27: NOSER ALI
S/O. LT. ABDUL MOJID
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
28: NUR ISLAM
S/O. LT. ABDUL MOJID
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
29: SABAR UDDIN
S/O. LT. ABDUL KODDUS
VILL. GHUGUBARI
MOUZA- RUPSHI
Page No.# 6/12
P.S. SORBHOG
DIST. BARPETA
ASSAM.
30: KHAJAL UDDIN
S/O. LT. ABDUL KODDUS
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
31: ASMA KHATUN
W/O. KHALILUR RAHMAN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
32: JOYNAL ALI @ KHAJAL UDDIN
S/O. LT. MOHIRUDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
33: JALAL
S/O. LT. CHOINUDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
34: ABDUL SALAM
S/O. LT. GOLAR UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
35: SADAR ALI
S/O. LT. CHOINUDDIN SHEIKH
VILL. GHUGUBARI
MOUZA- RUPSHI
Page No.# 7/12
P.S. SORBHOG
DIST. BARPETA
ASSAM.
36: AMIR HAMJA
S/O. IBRAHIM ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
37: IBRAHIM ALI
S/O. LT. BOSIR
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
38: ISMAIL HUSSEN
S/O. IBRAHIM ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
39: ABDUL SALAM
S/O. LT. MOJIBAR RAHMAN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
40: SOBAN ALI
S/O. LT. MOFJAL MONDAL
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
41: TASER ALI
S/O. LT. MOSIR SHEIKH
VILL. GHUGUBARI
MOUZA- RUPSHI
Page No.# 8/12
P.S. SORBHOG
DIST. BARPETA
ASSAM.
42: ABDUL SALAM AKAND
S/O. LT. SUKUR
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
43: SAYED ALI
S/O. LT. GEDA MONDAL
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
44: SOLEMAN ALI
S/O. LT. OHEJ MOLLA
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
45: HAMED ALI
S/O. LT. MAYEJ UDDIN AKAND
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
46: JALAL
S/O. LT. MOYEJ UDDIN AKAND
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
47: ABDUL KARIM
S/O. LT. OSIMUDDIN
VILL. GHUGUBARI
Page No.# 9/12
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
48: FAKAR UDDIN
S/O. LT. MOHIR
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
49: ABDUL JUBBAR
S/O. KASHEM ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
50: KASHEM ALI
S/O. LT. NAYEB ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
51: HARMUJ ALI
S/O. LT. NAYEB ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
52: GULEJAN NESSA
W/O. SOLEMAN ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
53: ATOWAR ALI
S/O. HARMUJ ALI
VILL. GHUGUBARI
Page No.# 10/12
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
54: GOLAM HUSSEN
S/O. LT. MOHIR UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
55: HAFEZ UDDIN
S/O. ABDUL KARIM
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
56: AYUB ALI
S/O. LT. MANU BEPARI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
57: SHAMEJ UDDIN
S/O. LT. MOHEZ UDDIN
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
58: AJGAR ALI
S/O. LT. IMAN ALI
VILL. GHUGUBARI
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM.
59: HARUNAR RASHID
S/O. ABDUL KARIM
VILL. GHUGUBARI
Page No.# 11/12
MOUZA- RUPSHI
P.S. SORBHOG
DIST. BARPETA
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
TO BE REP. BY THE SECRETARY TO THE GOVT. OF ASSAM, REVENUE AND
DISASTER MANAGEMENT DEPTT., DISPUR, GUWAHATI-06.
2:THE DY. COMMISSIONER
BARPETA
P.O. AND DIST. BARPETA
ASSAM
PIN-781301.
3:THE CIRCLE OFFICER
BARNAGAR REVENUE CIRCLE
P.O. GHUGUBARI
DIST. BARPETA
ASSAM
PIN-781319.
4:MOUZADAR
RUPOSHI MOUZA
P.O. GHUGUBARI
DIST. BARPETA
ASSAM
PIN-781319
Advocate for the Petitioner : DR. B AHMED
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
Date : 18-09-2020 Heard Mr. N. Haque, learned counsel appearing for the petitioners. Also heard Mr. D.J. Talukar, learned counsel representing the respondent No. 1 and Ms. K. Phukan, learned counsel appearing for the respondent Nos. 2 and 3.
Page No.# 12/12 Issue notice, returnable by four weeks.
No formal notice is required to be served upon the respondent Nos. 1, 2 and 3 as Mr. Talukdar and Ms. Phukan have entered appearance and accepted notice on their behalf.
The petitioners shall take steps for service of notice upon the respondent No. 4 by registered post with A/D within three days.
The matter be listed after four weeks.
JUDGE Comparing Assistant