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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 42(1)(g) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(g)Closing fuel stock quantity (in tonne) for each fuel type (biomass fuels and fossil fuels) available at the power plant site.