Rajasthan High Court - Jodhpur
Ashok Kumar Jain vs District Judge, Chittorgarh & Ors on 6 April, 2018
Author: Sandeep Mehta
Bench: Sandeep Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 4153 / 2018
Ashok Kumar Jain
----Petitioner
Versus
District Judge, Chittorgarh & Ors.
----Respondent
_____________________________________________________
For Petitioner(s) : Mr. S.D.Vyas
_____________________________________________________
HON'BLE MR. JUSTICE SANDEEP MEHTA
Judgment / Order 06/04/2018 Learned counsel Mr. Vyas craves liberty to withdraw the instant writ petition seeking liberty to file review/recalling application in S.B.C.Writ Petition No. 12685/2016 decided on 15.1.2018.
In this view of the matter, the instant writ petition is dismissed as withdrawn with the liberty as prayed for.
(SANDEEP MEHTA), J.
/sushil/