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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(1)(a) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(a)mandate training on disability rights in all courses for the training of Panches and Sarpanches, legislators, administrators, police officials, judges and lawyers ;