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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Assam - Subsection

Section 48(3) in Mising Autonomous Council Act, 1995

(3)The Government shall, by order published in the official Gazette, determine the territorial limits of the constituencies into which the Village Council area or the Council area shall be delimited for the purpose of election of members to the Village Council and the General Council.