Supreme Court - Daily Orders
Sant Lal Gupta vs The Modern Coop. Group Housing Society ... on 19 August, 2021
Bench: Hemant Gupta, A.S. Bopanna
ITEM NO.16 Court 11 (Video Conferencing) SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION Diary No(s). 10133/2021 in C.A.No. 9439
of 2003
SANT LAL GUPTA & ORS. Petitioner(s)
VERSUS
THE MODERN COOP. GROUP HOUSING SOCIETY LTD & ORS. Respondent(s)
(IA No. 53322/2021 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 19-08-2021 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. D. N. Goburdhan, AOR
Ms. Gauri Goburdhan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Earlier, Contempt Petition (C) Nos. 1505-1506 of 2017 were decided by a Bench of Hon’ble Sh. Justice Uday Umesh Lalit and Hon’ble Sh. Justice Sanjay Kishan Kaul.
The Registry is directed to place this matter before appropriate Bench after obtaining orders from Hon’ble The Chief Justice of India.
(JAYANT KUMAR ARORA) (RENU BALA GAMBHIR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Jayant Kumar Arora
Date: 2021.08.19
16:26:52 IST
Reason: