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State of Odisha - Section

Section 22 in Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979

22. Representation.

- The Superintendent of the Jail will forward all representation received from the detenu to the authority who makes the order of detention with his comments, if any, ordinarily within three days of the receipt of such representation.