Supreme Court - Daily Orders
The Commissioner Patna Municipal ... vs Sanjay Singh on 26 February, 2019
Bench: Rohinton Fali Nariman, Abhay Manohar Sapre
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO.
DIARY NO. 4765 OF 2019
THE COMMISSIONER PATNA MUNICIPAL
CORPORATION & ANR. Petitioner(s)
VERSUS
SANJAY SINGH & ORS. Respondent(s)
O R D E R
Delay condoned.
We have gone through the review petition and the connected papers. We do not find any merit in the review petition and the same stands dismissed.
………………………………………………………………………., J. [ ROHINTON FALI NARIMAN ] ………………………………………………………………………., J. [ ABHAY MANOHAR SAPRE ] New Delhi;
February 26, 2019.
Signature Not Verified Digitally signed by NIDHI AHUJA Date: 2019.03.02 11:40:12 IST Reason: ITEM NO.1001 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 4765/2019 (Arising out of impugned final judgment and order dated 14-05-2018 in SLP(C) No. No. 12463/2018 passed by the Supreme Court of India) THE COMMISSIONER PATNA MUNICIPAL CORPORATION & ANR. Petitioner(s) VERSUS SANJAY SINGH & ORS. Respondent(s) (With I.A. No. 22290/2019 – CONDONATION OF DELAY IN FILING REVIEW PETITION) Date : 26-02-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(NIDHI AHUJA) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR [Signed order is placed on the file.]