Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 118] [Entire Act] State of Kerala - Subsection Section 118(f) in Kerala Police Act, 2011 (f)transports explosive articles or dangerous substances without being lawfully authorized to do so; or
