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Bombay High Court

Ganga Ashok Sathe & Ors vs P.M.Bhalerao & Anr on 30 July, 2019

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

Megha                                           23_fa_396_2004.doc

          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  CIVIL APPELLATE JURISDICTION

                          FIRST APPEAL NO.396 OF 2004

Smt. Ganga Ashok Sathe and Ors.                    ...Appellants
                   Versus
P.M. Bhalerao and Anr.                            ...Respondents
                                       ....
None for the Appellants.
Ms Ruchika D. I/b. Mr. S.M. Vidyarthi for the Respondent No.2.

                                 CORAM : SMT. ANUJA PRABHUDESSAI, J.

DATED : 30th JULY, 2019. P.C.:-

None present for the Appellants. The learned counsel for the Respondents states that the Advocate Mr. Utagirkar, who was representing the Appellants has expired. Issue notice to the Appellants, returnable on 20/8/2019.
(SMT. ANUJA PRABHUDESSAI, J.) Megha 1/1 ::: Uploaded on - 31/07/2019 ::: Downloaded on - 01/08/2019 00:14:32 :::