Bombay High Court
Ganga Ashok Sathe & Ors vs P.M.Bhalerao & Anr on 30 July, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
Megha 23_fa_396_2004.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO.396 OF 2004
Smt. Ganga Ashok Sathe and Ors. ...Appellants
Versus
P.M. Bhalerao and Anr. ...Respondents
....
None for the Appellants.
Ms Ruchika D. I/b. Mr. S.M. Vidyarthi for the Respondent No.2.
CORAM : SMT. ANUJA PRABHUDESSAI, J.
DATED : 30th JULY, 2019. P.C.:-
None present for the Appellants. The learned counsel for the Respondents states that the Advocate Mr. Utagirkar, who was representing the Appellants has expired. Issue notice to the Appellants, returnable on 20/8/2019.
(SMT. ANUJA PRABHUDESSAI, J.) Megha 1/1 ::: Uploaded on - 31/07/2019 ::: Downloaded on - 01/08/2019 00:14:32 :::