Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25B(1)] [Section 25B] [Entire Act] State of Maharashtra - Subsection Section 25B(1)(v) in The Maharashtra National Law University Act, 2014 (v)the Secretary or Principal Secretary or, as the case may be, Additional Chief Secretary to the Finance Department of State Government ;