Section 9D(3) in Tamil Nadu Town and Country Planning Act, 1971
(3)in section 16, -(a)in the first paragraph, for the expression "Every local planning authority", the expression "The Metropolitan Development Authority" shall be substituted;(b)the proviso shall be omitted;(c)in the Explanation, for the expression "local planning authority", the expression "Metropolitan Development Authority" shall be substituted;
