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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 19(1) in Arunachal Pradesh Water Supply Act, 2015

(1)Any officer not below the rank of Junior Engineer authorized in this behalf by the competent authority may, between 9 am and 5pm, enter into any premises for the purpose of inspecting any water installation.