Supreme Court - Daily Orders
Gr.Mohali Area Dev.Authy (Gmada) vs Karamjit Singh . on 27 October, 2014
Author: V. Gopala Gowda
Bench: V. Gopala Gowda
ITEM NO.44 COURT NO.12 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7917/2011
GR.MOHALI AREA DEV.AUTHY (GMADA) Petitioner(s)
VERSUS
KARAMJIT SINGH & ORS. Respondent(s)
(office report on default)
Date : 27/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
[IN CHAMBER]
For Petitioner(s)
Mr. Debasis Misra,Adv.(NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
None appears on behalf of the petitioner. Despite order dated 10.9.2013, no affidavit of service has been filed. Hence, the order dated 10.9.2013 is recalled.
List the matter before the Bench.
(SUMAN WADHWA) (H.S. PARASHER)
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Suman Wadhwa
Date: 2014.10.29
10:11:12 IST
Reason: