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Supreme Court - Daily Orders

Gr.Mohali Area Dev.Authy (Gmada) vs Karamjit Singh . on 27 October, 2014

Author: V. Gopala Gowda

Bench: V. Gopala Gowda

     ITEM NO.44                              COURT NO.12               SECTION IVB

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                 No(s).   7917/2011


     GR.MOHALI AREA DEV.AUTHY (GMADA)                                  Petitioner(s)

                                                    VERSUS

     KARAMJIT SINGH & ORS.                                             Respondent(s)

     (office report on default)

     Date : 27/10/2014 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE V. GOPALA GOWDA
                                             [IN CHAMBER]

     For Petitioner(s)
                                       Mr. Debasis Misra,Adv.(NP)

     For Respondent(s)


                            UPON hearing the counsel the Court made the following
                                               O R D E R

None appears on behalf of the petitioner. Despite order dated 10.9.2013, no affidavit of service has been filed. Hence, the order dated 10.9.2013 is recalled.

List the matter before the Bench.




                            (SUMAN WADHWA)                       (H.S. PARASHER)
                              AR-cum-PS                            COURT MASTER




Signature Not Verified

Digitally signed by
Suman Wadhwa
Date: 2014.10.29
10:11:12 IST
Reason: