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State of Odisha - Section

Section 6 in Orissa State Financial Corporation (Staff) Regulations, 1975

6. Managing Director, power to delegate.

- The Managing Director may, subject to such restrictions and for so long as he may deem fit, delegate to the Secretary or any other Officer appointed by him in this behalf, any of the powers conferred on him by these regulations in relation to employees except the powers referred to an Regulations 7(iii), 8, 15, 16, 17, 21, 44, 56, 87.Chapter-II Appointment, Probation and Termination of Services(See Section 8 - Appointments)