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Union of India - Section

Section 40 in The Tobacco Board, Rules, 1976

40. Registers to be maintained by the Board.

- The Board shall maintain the following registers, namely :-
(a)a Register of growers of Virginia tobacco :
(b)a Register of Nursery growers of Virginia tobacco :
(c)a Register of curers of Virginia tobacco :
(d)a Register of processors of Virginia tobacco :
(e)a Register of manufacturers of Virginia tobacco :
(f)a Register of commercial graders of Virginia tobacco :
(g)a Register of barn holders of Virginia tobacco :
(h)a Register of operators of barns of Virginia tobacco :
(i)a Register of exporters of tobacco and tobacco products :
(j)a Register of auctioneers of tobacco :
(k)a Register of auctioneers of tobacco :
(l)a Register of dealers in tobacco :
Chapter - VIII Inspection of Lands for Premises