(v)Notwithstanding anything contained in these rules it will be open at any time to the Director of School Education to withhold the publication of the results of any pupil trainee, who had been a candidate for the T.S.L.C Examination, if on proper enquiry, he finds that the candidate had got admission to the training school by furnishing false information or by false representation or was guilty of serious misconduct immediately preceding his appearance in the T.S.L.C. Examination. If the candidate is stipendiary student he shall also be required to refund the whole amount drawn by him by way of stipends from State, Local and Municipal funds.