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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(1) in The State Agricultural Credit Corporations Act, 1968

(1)Subject to the provisions of any law relating to co-operative societies for the time being in force, the Corporation may-
(a)acquire the whole or any part of the business including the assets and liabilities of a co-operative society;
(b)transfer the whole or any part of its business, including its assets or liabilities to a co-operative society.