Chattisgarh High Court
Hemlal Banjara vs State Of Chhattisgarh 15 Wpcr/202/2019 ... on 27 March, 2019
My, HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPCR No. 197 of 2019 Hemlal Banjara Versus State Of Chhattisgarh WS = or feos Le Se Sad S Sal es a oe S \ Se "y . » . spoon hy, eg venenatis 'ttt "Pcie, 27/03/2019
None for the petitioner. List it week after next. Sdi-
(Sanjay K. Agrawal) a WH Ye Judge Mig y. eg Jyoti